Pritam Singh vs Dilbag Singh
2023 Latest Caselaw 743 P&H

                             IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

                            215                                         RSA No.3118 of 2016 (O&M)
                                                                        Date of Decision : 13.01.2023


                            Pritam Singh                                                    ....Appellant

                                                              VERSUS

                            Dilbag Singh                                                  ....Respondent

                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                            Present :    Mr. Intizar Ul Hasan, Advocate for
                                         Mr. Rajesh Narang, Advocate for the appellant.

                            ALKA SARIN, J. (Oral)

Learned counsel for the appellant seeks permission to withdraw

the present appeal. Permitted to do so.

Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

                                                                                    ( ALKA SARIN )
                            13.01.2023                                                  JUDGE
                            jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

JITENDER KUMAR 2023.01.16 09:03 I attest to the accuracy and integrity of this order/judgment. Chandigarh