Pritam Singh vs State Of Punjab And Others
2023 Latest Caselaw 1351 P&H

Citation : 2023 Latest Caselaw 1351 P&H
Judgement Date : 20 January, 2023

Punjab-Haryana High Court

Pritam Singh vs State Of Punjab And Others on 20 January, 2023

IN THE HIGH COURT OF PUNJAB AND HARYANA AT

CHANDIGARH
(118)
CRM-M-48639-2022.
Date of Decision:-20.01.2023.
Pritam Singh
becca Petitioner
Versus
State of Punjab and others
beeeee Respondents

CORAM: HON'BLE MR. JUSTICE ALOK JAIN

3K 2k 2 3k

Present: Mr. Kuldip Singh, Advocate for the petitioner.

36 2 2 2k

ALOK JAIN, J. (Oral)

Learned counsel for the petitioner submits that the whereabouts of the girl have been found and she has returned home. Therefore, no cause of action survives in the present petition.

Accordingly, the present petition stands dismissed as

infructuous.

(ALOK JAIN) JUDGE January 20, 2023.

Parul

Whether speaking/reasoned:- Yes/No Whether Reportable:- Yes/No

PARUL

2023.01.21 10:20

l attest to the accuracy and authenticity of this document/judgment High Court, Chandigarh

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