Anudeep Kaur Bhatti vs High Court Of Punjab And Haryana At ...
2023 Latest Caselaw 22435 P&H

Punjab-Haryana High Court

Anudeep Kaur Bhatti vs High Court Of Punjab And Haryana At ... on 20 December, 2023

Author: G.S. Sandhawalia

Bench: G.S. Sandhawalia

                                                   Neutral Citation No:=2023:PHHC:163681-DB




                                         Neutral Citation No. 2023:PHHC:163681-DB

     IN THE HIGH COURT OF PUNJAB AND HARYANA
                    AT CHANDIGARH
                                 CWP-22818-2023
                                 Reserved on: 05.12.2023
                                 Pronounced on: 20.12.2023
Anudeep Kaur Bhatti
                                                  ......Petitioner
                          Versus

High Court of Punjab & Haryana and others
                                       ......Respondents
CORAM : HON'BLE MR.JUSTICE G.S. SANDHAWALIA
        HON'BLE MS.JUSTICE LAPITA BANERJI

Present:     Mr. Rajiv Atma Ram, Senior Advocate with
             Mr. Brijesh Khosla, Advocate for the petitioner.

             Ms. Munisha Gandhi, Senior Advocate with
             Ms. Shubreet Kaur Saron, Advocate,
             Ms. Manveen Narang, Advocate,
             Ms. Aakanksha Gupta, for respondent No.1.

             Mr. Vikramjeet Banerjee, Additional Solicitor General of India
             with Mr. Abhishek Singh, Advocate,
             Mr. Siddhartha Sinha, Advocate,
             Mr. Lokesh Sinhal, Sr. Addl. AG, Haryana,
             Ms. Shruti Jain Goyal, Sr. DAG Haryana and
             for the respondent-State.

                *****
G.S. Sandhawalia, J.

The present writ petition is dismissed. For reasons, see detailed

judgment of even date passed in CWP No.19775 of 2023 'Shikha and others

Vs. State of Haryana and others'.

(G.S. SANDHAWALIA) JUDGE

(LAPITA BANERJI) 20.12.2023 JUDGE Naveen

Whether speaking/reasoned : Yes Whether Reportable : No

Neutral Citation No:=2023:PHHC:163681-DB

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