Rites Limited vs Haryana Micro And Small ...
2023 Latest Caselaw 11566 P&H

                                                            Neutral Citation No:=2023:PHHC:105592




            IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                                      CWP No.3984 of 2020(O&M)
                                                       Date of decision:01.08.2023



Rites Limited
                                                                         ..Petitioner(s)

                                       Versus

Haryana MSMEFC and another
                                                                       ..Respondent(s)

CORAM: HON'BLE MR. JUSTICE VINOD S. BHARDWAJ, J.

Present: Mr. Prateek Rathee, Advocate with Mr. Amit Meharia and Mr. Abhinash Agarwal, Advocates, for the petitioner

Mr. Ashutosh Kumar Sharma, Legal Consultant with Mr. Pankaj Mulwani, DAG, Haryana and Mr. Vivek Chauhan, Addl. A.G. Haryana.

Mr. Ajay Jain, Advocate, for respondent No.2.

Mr. Ajay Sharma, Advocate with Ms. Kritika Sharma, Advocate, for respondent No.2.

VINOD S. BHARDWAJ, J.

Disposed of, in terms of the judgment of even date passed in CWP-

12338-2019, titled as "Indian Oil Corporation Limited Versus Haryana Micro

and Small Enterprise Facilitation Council, Chandigarh, Haryana and another".

August 01, 2023                                     (VINOD S. BHARDWAJ)
Joyti                                                       JUDGE

                  Whether speaking/reasoned     :     Yes
                  Whether reportable            :     No

Neutral Citation No:=2023:PHHC:105592

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