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Bindeshwari Singh vs Sushila Devi
2023 Latest Caselaw 712 Patna

Citation : 2023 Latest Caselaw 712 Patna
Judgement Date : 7 February, 2023

Patna High Court
Bindeshwari Singh vs Sushila Devi on 7 February, 2023
         IN THE HIGH COURT OF JUDICATURE AT PATNA
                        Letters Patent Appeal No.365 of 2019
                                         In
                   Civil Writ Jurisdiction Case No.1960 of 2019
     ======================================================

Bindeshwari Singh, Son of Late Sarju Singh, Village and P.O. - Rupsagar, P.S.- Navanagar, Dist- Buxar.

... ... Appellant/s Versus

1. Sushila Devi Wife of Jairam Singh, resident of Village and P.O.- Rupsgar, P.S.- Navanagar, District- Buxar.

2. The State of Bihar through the Principal Secretary, Social Welfare Department, Govt. of Bihar, Patna.

3. The Principal Secretary, Social Welfare Department, Govt. of Bihar, Patna.

4. The Director, I.C.D.S., Patna.

5. The District Magistrate-cum-Second Appellate Authority, Public Grievance, District- Buxar.

6. The Additional Collector-cum-Appellate Authority, Public Grievance, District- Buxar.

7. The Sub-Divisional Public Grievance Redressal Officer, Dumraon, District-

Buxar.

8. The Child Development Project Officer, Navanagar, District- Buxar.

9. The District Programme Officer (Establishment), Buxar.

... ... Respondent/s ====================================================== Appearance :

For the Appellant/s : Mr. Sunil Kumar Singh For the Respondent/s : Mr. Gyan Prakash Ojha (GA-7) Ms. Sumitra Ojha, AC to GA-7 Ms. Sanghmitra Ghosh, AC to GA-7 ====================================================== CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI and HONOURABLE MR. JUSTICE ARUN KUMAR JHA ORAL JUDGMENT (Per: HONOURABLE MR. JUSTICE P. B. BAJANTHRI)

Date : 07-02-2023

Present L.P.A. does not survive for consideration in the

light of later order dated 17.01.2020 of the official respondents.

In other words, a decision has been taken against Sushila Devi-

Patna High Court L.P.A No.365 of 2019 dt.07-02-2023

Respondent No. 1.

Accordingly, the present L.P.A. stands disposed of.

(P. B. Bajanthri, J)

( Arun Kumar Jha, J) rakhi/-

AFR/NAFR
CAV DATE                NA
Uploading Date          08.02.2023
Transmission Date       NA
 

 
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