Canara Bank vs The State Of Bihar
2022 Latest Caselaw 2981 Patna

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                    Civil Writ Jurisdiction Case No.5648 of 2022
     ======================================================

1. Canara Bank through its Authorized Officer, Circle Office, Luv Kush Tower, Exhibition Road, Patna- 800001.

2. Authorized Officer, Canara Bank, Circle Office, Luv Kush Tower, Exhibition Road, Patna- 800001.

... ... Petitioner/s Versus

1. The State of Bihar Bihar.

2. District Magistrate, Darbhanga.

3. Sub-Divisional Officer, Darbhanga.

4. Deputy Collector, Land Reforms, Darbhanga.

5. Circle Officer, Darbhanga.

... ... Respondent/s ====================================================== Appearance :

For the Petitioner/s : Mr. Rajan Ghoshrave, Advocate For the Respondent/s : Mr. Ajay Kumar Rastogi, AAG-10

====================================================== CORAM: HONOURABLE THE CHIEF JUSTICE and HONOURABLE MR. JUSTICE SATYAVRAT VERMA ORAL JUDGMENT (Per: HONOURABLE THE CHIEF JUSTICE)

Date : 19-05-2022 Heard learned counsel for the parties.

Petitioner has prayed for the following relief(s):- Patna High Court CWJC No.5648 of 2022 dt.19-05-2022

Learned counsel for the petitioner states that the

petitioner's application is pending consideration since the year

2019.

Learned counsel for the respondents states that

petitioner's application shall positively be considered and

decided in accordance with law within next three months.

Statement accepted and taken on record.

Petition stands disposed of in the aforesaid terms,

reserving liberty to the petitioner to approach the Court on the

same and subsequent cause of action, should the need so arise.

Equally, it shall be open for the parties to initiate appropriate

proceedings before the appropriate forum, should the need so

arise.

Interlocutory Application(s), if any, stands disposed of.

(Sanjay Karol, CJ)

(Satyavrat Verma, J) Amrendra/PKP AFR/NAFR CAV DATE Uploading Date 20.05.2022 Transmission Date