Kamta Prasad Singh vs The Chairman, Bihar State Housing ...
2022 Latest Caselaw 1045 Patna

          IN THE HIGH COURT OF JUDICATURE AT PATNA
                     Civil Writ Jurisdiction Case No.18450 of 2018
     ======================================================

Kamta Prasad Singh, Son of Late Awadh Narayan Singh, Resident of Rental Flat No. 326, Kankarbag, Police Station- Kankarbag, District- Patna.

... ... Petitioner/s Versus

1. The Chairman, Bihar State Housing Board, Patna.

2. The Bihar State Housing Board, through its Managing Director.

3. The Managing Director, Bihar State Housing Board (H.Q.), Patna.

4. The Secretary, Bihar State Housing Board (H.Q.), Patna.

5. The Executive Engineer, Bihar State Housing Board, Patna Division-2, Patna.

6. The Divisional Manager, Life Insurance Corporation of India, Frazer Road, Police Station- Kotwali, District- Patna.

... ... Respondent/s ====================================================== Appearance :

For the Petitioner/s : Mr. Vishwambhar Prasad, Adv. For the Respondent/Housing Board : Ms. Tanuja Mishra, Adv. ====================================================== CORAM: HONOURABLE MR. JUSTICE ASHUTOSH KUMAR ORAL JUDGMENT Date : 09-02-2022

Heard the counsel for the parties.

2. The learned Advocate for the petitioner

submits that during the pendency of this petition, the

primary grievance of the petitioner of payment of his

post-retiral dues has been redressed. However, he has Patna High Court CWJC No.18450 of 2018 dt.09-02-2022

not been paid any interest on such delayed payment.

3. As such, this Court directs that in the

event of the petitioner making a suitable representation

before respondent No. 3/the Managing Director, Bihar

State Housing Board, Patna for payment of interest on

delayed payment of his post-retiral dues within a period

of four weeks, a decision shall be taken by the

concerned respondent within a further period of eight

weeks.

4. With the aforesaid observation/direction,

the writ petition stands disposed off.

(Ashutosh Kumar, J)

Praveen-II/-

AFR/NAFR                NAFR
CAV DATE                N/A
Uploading Date          10.02.2022
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