Kuldeep Manjhi vs The State Of Bihar
2022 Latest Caselaw 4335 Patna

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                   Civil Writ Jurisdiction Case No.8049 of 2022
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Kuldeep Manjhi son of Late Munshi Manjhi Resident of Village-Kishunpur, PS-Atari Gram Panchayat-Dariyapur, Block-Mohra, District-Gaya.

... ... Petitioner/s Versus

1. The State of Bihar Bihar.

2. The Principal Secretary, Food and Consumer Protection Department, Government of Bihar, Patna.

3. The Director, Public Distribution System, Bihar, Patna.

4. The District Magistrate, Gaya.

5. The District Supply Officer, Gaya.

6. The Sub Divisional Officer, Nimchak Bathani, Gaya.

7. The Block Development Officer, Mohra, Gaya.

8. The Block Supply Officer, Mohra, Gaya.

... ... Respondent/s ====================================================== Appearance :

For the Petitioner/s : Mr. Bindeswari Singh, Advocate For the Respondent/s : Mr. Upendra Pratap Singh, AC to SC 4 ====================================================== CORAM: HONOURABLE MR. JUSTICE ASHUTOSH KUMAR and HONOURABLE MR. JUSTICE JITENDRA KUMAR ORAL JUDGMENT (Per: HONOURABLE MR. JUSTICE ASHUTOSH KUMAR)

Date : 05-08-2022 Heard Mr. Bindeswari Singh, learned Advocate for

the petitioner and Mr. Upendra Pratap Singh for the State.

For the reason of the petitioner not having exhausted

his remedy of preferring a revision against the order passed by

the licensing authority as also the appellate authority, we are

not inclined to entertain the petition.

Patna High Court CWJC No.8049 of 2022 dt.05-08-2022

However, the writ petition is disposed of with the

observation that in case the petitioner prefers a revision

petition before the appropriate authority within a period of

thirty days, that shall be taken up for consideration and after

giving sufficient time to the petitioner to present his cause, the

revisional authority shall pass a final order giving reasons in

support of the same within a period of sixty days thereafter.

With the aforesaid direction/observation, the writ

petition stands disposed of.

(Ashutosh Kumar, J)

(Jitendra Kumar, J)

krishna/-

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Uploading Date          10.08.2022
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