Patna High Court
Gyan Ranjan Gangesh vs The State Of Bihar on 24 November, 2021
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.13937 of 2019
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Dr. Kumar Sanjeev, aged about 45 years, male, Son of late Chandra Madhav
Prasad Singh, Resident of Village and P.O.- Mow Dhaneshpur (South), Police
Station- Vidyapati Nagar, District- Samastipur- 848503.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of
Education, Bihar, Patna.
2. The Principal Secretary, Department of Education, Bihar, Patna.
3. The Director, Higher Education, Bihar, Patna.
4. Bihar Public Service Commission, through its Chairman, 15 Jawaharlal
Nehru Marg, Patna.
5. The Chairman, Bihar Public Service Commission, 15 Jawaharlal Nehru
Marg, Patna.
6. Joint Secretary-Cum-Examination Controller, Bihar Public Service
Commission, 15 Jawaharlal Nehru Marg, Patna.
... ... Respondent/s
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with
Civil Writ Jurisdiction Case No. 17191 of 2019
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1. Shyam Bihari Choudhary, aged about 42 years, male, Son of Lal Choudhary,
Resident of Village- Chanaur, Police Station- Manigachhi, District-
Darbhanga, at present resident of B- 414, Near J.V.T.S. Garden, Chattarpur
Extension, South Delhi, Delhi- 110074.
2. Arvind Kumar Suman, aged about 43 years, male, Son of late Bhola Das,
Resident of Village- Akbar Nagar, Police Station- Akbar Nagar, District-
Bhagalpur.
3. Supriya Soni, aged about 36 years, female, Wife of Vikash Kumar, Resident
of Trimuhani House, Near Kalambagh Road, Ward No. 30, Police Station-
Patna High Court CWJC No.13937 of 2019 dt.24-11-2021
Kazimdpur, District- Muzaffarpur.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of
Education, Bihar, Patna.
2. The Principal Secretary, Department of Education, Bihar, Patna.
3. The Director, Higher Education, Bihar, Patna.
4. The Director, Research and Training, Department of Education, Bihar,
Patna.
5. Bihar Public Service Commission, through its Chairman, 15 Jawaharlal
Nehru Marg, Patna.
6. The Chairman, Bihar Public Service Commission, 15 Jawaharlal Nehru
Marg, Patna.
7. Joint Secretary-cum-Examination Controller, Bihar Public Service
Commission, 15 Jawaharlal Nehru Marg, Patna.
... ... Respondent/s
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with
Civil Writ Jurisdiction Case No. 19862 of 2019
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Mrigendra Kumar, aged about 35 years, male, Son of Shankar Jha, Resident
of Ward No. 7, Village- Maharathpur, Police Station- Singhoul (O.P.),
Begusarai, District- Begusarai.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of
Education, Bihar, Patna.
2. The Principal Secretary, Department of Education, Bihar, Patna.
3. The Director, Higher Education, Bihar,Patna.
4. The Director, Research and Training, Department of Education, Bihar,
Patna.
Patna High Court CWJC No.13937 of 2019 dt.24-11-2021
5. Bihar Public Service Commission, through its Chairman, 15 Jawaharlal
Nehru Marg, Patna.
6. The Chairman, Bihar Public Service Commission, 15 Jawaharlal Nehru
Marg, Patna.
7. Joint Secretary-Cum-Examination Controller, Bihar Public Service
Commission, 15 Jawaharlal Nehru Marg, Patna.
... ... Respondent/s
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with
Civil Writ Jurisdiction Case No. 1449 of 2020
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1. Gyan Ranjan Gangesh, male, aged about 41 years, Son of Late Rajni Kant
Pathak, Resident of Village-Samar, PO-Mahisautha, PS-Nanpur, Dist.-
Sitamarhi.
2. Swamy Sudhir, male, aged about 42 years, Son of Late Shubhendra Sharma,
Resident of Village-Jaykishan Bigha, PS-Ghosi, Dist.-Jahanabad.
3. Gunjesh Kumar, male, aged about 35 years, Son of Raghuraj Bihari Sharan,
Resident of Village-Katarmala, PS-Bhagwanpur, Dist.-Vaishali.
4. Smita Priyadarshini, female, aged about 37 years, Daughter of Shiv Shankar
Prasad Singh, Resident of Village-Sheikhpur, PS and Dist.-Muzaffarpur.
5. Priya Ranjan, male, aged about 43 years, Son of Vijay Kumar Sinha,
Resident of Village Ramnagar, PS-Gaighat, Dist.-Muzaffarpur.
6. Rajesh Kumar, male, aged about 46 years, Son of Nandlal Singh, Kamla
Bhavan Jagdamba Colony, Sanchipatti, Hajipur, Dist-Vaishali.
7. Amarjeet Kumar Singh, male, aged about 40 years, Son of Mundirka Singh,
Resident of Bhabhanagar Colony, Muzaffarpur, PS-Muzaffarpur Sadar,
Dist.-Muzaffarpur.
8. Praveen Kumar, male, aged about 40 years, Son of Amarendra Kumar,
Resident of Rajbag, Ward No. 9, PS-Pupari, Dist.-Sitamarhi.
9. Nitu Bala, female, aged about 39 years, Daughter of Pramod Kumar
Chaudahry, Resident of Sri Krishna Vihar, Bhagwanpur, PS-Muzaffarpur
Sadar, Dist.-Muzaffarpur.
... ... Petitioner/s
Patna High Court CWJC No.13937 of 2019 dt.24-11-2021
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
3. The Director, Research and Training, Educaton Department, Government of
Bihar, Patna.
4. Bihar Public Service Commission, Bailey Road, Patna through its Secretary.
5. The Secretary, Bihar Public Service Commission, Bailey Road, Patna
6. The Joint Secretary-Cum-Examination Controller, Bihar Public Service
Commission, Bailey Road, Patna.
... ... Respondent/s
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Appearance :
(In Civil Writ Jurisdiction Case No. 13937 of 2019)
For the Petitioner/s : Mr. Sanjay Kumar, Adv.
For the State : Ms. Shilpa Singh, GA-12
For the BPSC : Mr. Sanjay Pandey, Adv.
Mr. Nishant Kumar Jha, Adv.
For the Intervenor : Mr. Brisketu Sharan Pandey, Adv.
(In Civil Writ Jurisdiction Case No. 17191 of 2019)
For the Petitioner/s : Mr. Sanjay Kumar, Adv.
For the BPSC : Mr. P.N. Shahi, Sr. Adv.
Mr. Ratnesh Kumar Singh, Adv.
(In Civil Writ Jurisdiction Case No. 19862 of 2019)
For the Petitioner/s : Mr. Sanjay Kumar, Adv.
For the State : Mr. Kameshwar Kumar, GP-17
For the BPSC : Mr. Sanjay Pandey, Adv.
Mr. Nishant Kumar Jha, Adv.
(In Civil Writ Jurisdiction Case No. 1449 of 2020)
For the Petitioner/s : Mr. Vaidehi Raman Prasad Singh, Adv.
For the State : Ms. Shilpa Singh, GA-12
For the BPSC : Mr. Sanjay Pandey, Adv.
Mr. Nishant Kumar Jha, Adv.
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Patna High Court CWJC No.13937 of 2019 dt.24-11-2021
CORAM: HONOURABLE MR. JUSTICE ASHUTOSH KUMAR
ORAL JUDGMENT
Date : 24-11-2021
Heard the counsel for the parties.
2. Mr. Sanjay Kumar, the learned Advocate for
the petitioners submits that these writ petitions arise out of
the selection process undertaken by the respondent/Bihar
Public Service Commission for appointment of Lecturers in
Government Teachers Training College in the State of Bihar
through Advertisement No. 02 of 2016.
3. Mr. Kumar submits that a co-ordinate Bench
of this Court has by order dated 22.03.2021, passed in
C.W.J.C. No. 15081 of 2018, set-aside the entire process.
4. The aforesaid judgment has been appealed
vide L.P.A. No. 301 of 2021 and other analogous appeals.
5. Considering the afore-noted aspect of the
matter, these writ petitions are disposed off with the
observation that after the decision in the L.P.As., referred to
above, is taken and the cause of action of the petitioners
subsists, it would be open for them to invoke the jurisdiction
of this Court.
Patna High Court CWJC No.13937 of 2019 dt.24-11-2021
6. The writ petitions are disposed off
accordingly.
(Ashutosh Kumar, J)
Praveen-II/-
AFR/NAFR NAFR
CAV DATE N/A
Uploading Date 26/11/2021
Transmission Date N/A
