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Shri. Willot Marak & Anr. vs . Garo Hills Autonomous District
2024 Latest Caselaw 262 Meg

Citation : 2024 Latest Caselaw 262 Meg
Judgement Date : 10 May, 2024

High Court of Meghalaya

Shri. Willot Marak & Anr. vs . Garo Hills Autonomous District on 10 May, 2024

Author: H.S.Thangkhiew

Bench: H.S.Thangkhiew

 Serial No.23
 Regular List

                       HIGH COURT OF MEGHALAYA
                           AT SHILLONG


MC[WP(C)]. No. 164 of 2022 in
WP(C). No. 336 of 2022
                                               Date of Order :10.05.2024

Shri. Willot Marak & Anr.       Vs.   Garo Hills Autonomous District
                                      Council & 5 Ors.


Coram:
                Hon'ble Mr. Justice H.S.Thangkhiew, Judge

Appearance:
For the Petitioner/Applicant(s) :     Mr. P.T.Sangma, Adv.

For the Respondent(s)           :     Mr. S.Dey, Adv. with

Ms. N.Rajee, Adv. for R 1-3. Mr. A.G.Momin, Adv. for R 4-6.

In view of the judgment and order dated 10-05-2024, passed in WP(C). No. 336 of 2022, this Misc. case also stands disposed of.

Judge

Meghalaya 10.05.2024 "Samantha PS"

 
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