Shri. Dhruba Sharma vs . The Superintendent Of Central
2024 Latest Caselaw 258 Meg

High Court of Meghalaya

Shri. Dhruba Sharma vs . The Superintendent Of Central on 9 May, 2024

Author: W. Diengdoh

Bench: W. Diengdoh

 Serial No. 05
 Regular List

                         HIGH COURT OF MEGHALAYA
                             AT SHILLONG

Crl.Petn. No. 31 of 2018
                                                   Date of Order: 09.05.2024
Shri. Dhruba Sharma               Vs.   The Superintendent of Central
                                        Bureau of Investigation (ACB),
                                        Shillong
Coram:
                 Hon'ble Mr. Justice W. Diengdoh, Judge

Appearance:
For the Petitioner/Appellant(s)     :   None appeared.
For the Respondent(s)               :   Dr. N. Mozika, DSGI. with

Ms. K. Gurung, Adv.

Dr. N. Mozika, learned DSGI has submitted that the synopsis of the argument in written form has been filed by the respondent. Accordingly, this matter is now reserved for judgment.

Judge Meghalaya 09.05.2024 "D. Nary, PS"