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Nengkhanpao Guite Represented By ... vs T. Donglianmang Zou & 4 Ors
2022 Latest Caselaw 520 Mani

Citation : 2022 Latest Caselaw 520 Mani
Judgement Date : 21 November, 2022

Manipur High Court
Nengkhanpao Guite Represented By ... vs T. Donglianmang Zou & 4 Ors on 21 November, 2022
                                                                  Item No. 39

                      IN THE HIGH COURT OF MANIPUR
                                AT IMPHAL

                            CRIL. PETN. 59 of 2019

           Nengkhanpao Guite represented by his LR Mr. Thangzason
           Guite.
                                                          ...Petitioner
                                    - Versus -
           T. Donglianmang Zou & 4 Ors.
                                                      ...Respondents

                             B EF O R E
             HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR

                                  ORDER

21-11-2022

Heard Mr. Anjan Prasad Sahu, learned counsel, appearing for the

petitioner; Mr. R.K. Kulajit, learned counsel, appearing for the contesting

respondent; and Mr. R.K. Umakanta, learned Public Prosecutor, appearing

for the State.

Judgment reserved.

CHIEF JUSTICE

Victoria

NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2022.11.22 VICTORIA 10:47:13 +05'30'

 
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