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Corporation Of Greater Chennai vs V.Murugan
2025 Latest Caselaw 7297 Mad

Citation : 2025 Latest Caselaw 7297 Mad
Judgement Date : 19 September, 2025

Madras High Court

Corporation Of Greater Chennai vs V.Murugan on 19 September, 2025

Author: M.S.Ramesh
Bench: M.S. Ramesh
                                                                                  W.A.No.486 of 2019 and etc. batch

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED : 19.09.2025

                                                        CORAM :

                                   THE HONOURABLE MR. JUSTICE M.S. RAMESH
                                                             and
                                   THE HONOURABLE MR. JUSTICE R.SAKTHIVEL
                                           W.A.Nos.486 and 747 of 2019
                        and W.A.Nos.2523, 2531, 2538, 2572, 2735, 2737, 2546, 2736, 2658,
                       2659, 2660, 2663, 2665, 2666, 2667, 2668, 2669, 2670, 2671 of 2018,
                                           and C.M.P.No.11478 of 2023
                                        and C.M.P.Nos.4294, 6005 of 2019
                        and C.M.P.Nos.20402, 20446, 20481, 20537, 20887, 21717 to 21720,
                          21722 to 21726, 21730, 21735, 22534, 22536 and 22543 of 2018

                     1.Corporation of Greater Chennai
                     Rep. by its Commissioner
                     Park Town, Chennai 600 003

                     2.Assistant Commissioner
                     Zone - 7, Corporation of Greater Chennai
                     Ambattur
                     Chennai 600 053                                            ... Petitioners in All W.As

                                                              Vs.

                     1.V.Murugan                                    ... Respondent in WA.2523/2018
                     1.M.Ponnambalam                                ... Respondent in WA.2531/2018
                     1.G.Jayarao                                    ... Respondent in WA.747/2019
                     1.P.Babu                                       ... Respondent in WA.2531/2018
                     1.G.Rani                                       ... Respondent in WA.486/2019
                     1.C.Rajamani                                   ... Respondent in WA.2670/2018
                     1.K.Sankar                                     ... Respondent in WA.2667/2018

                     Page 1 of 10




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                                                                               W.A.No.486 of 2019 and etc. batch

                     1.Devaiah                                   ... Respondent in WA.2658/2018
                     1.B.Kumar                                   ... Respondent in WA.2666/2018
                     1.M.Raja                                    ... Respondent in WA.2665/2018
                     1.T.Mani                                   ... Respondent in WA.2660/2018
                     1.Uma                                      ... Respondent in WA.2572/2018
                     1.G.Mohan                                  ... Respondent in WA.2538/2018

                     2.The Government of Tamil Nadu
                     Rep. by the Secretary to Government
                     Municipal Administration & Water Supply Department
                     Fort St. George
                     Chennai 600 009                     ... 2nd Respondent in above WAs

                     1.C.H.Vinod Babu
                     2.A.Mariammal
                     3.S.Kuppammal
                     4.Annammal
                     5.J.David
                     6.E.Suresh Kumar

                     7.The Government of Tamil Nadu
                     Rep. by the Secretary to Government
                     Municipal Administration & Water Supply Department
                     Fort St. George
                     Chennai 600 009                     ... Respondents in WA.2663/2018

                     1.S.Divakaran
                     2.V.Balaiah
                     3.Yesammal
                     4.Achamma
                     5.P.Sayamma
                     6.D.Rose
                     7.M.Ravi
                     8.G.Guruvaiah
                     9.M.Parameswari
                     10.N.Salomi


                     Page 2 of 10




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                                                                               W.A.No.486 of 2019 and etc. batch



                     11.The Government of Tamil Nadu
                     Rep. by the Secretary to Government
                     Municipal Administration & Water Supply Department
                     Fort St. George
                     Chennai 600 009                     ... Respondents in WA.2659/2018

                     1.K.Ravi
                     2.S.Gunasekaran
                     3.B.Sekar
                     4.Y.Anek
                     5.E.Geetha

                     6.The Government of Tamil Nadu
                     Rep. by the Secretary to Government
                     Municipal Administration & Water Supply Department
                     Fort St. George
                     Chennai 600 009                     ... Respondents in WA.2669/2018


                     1.M.Venkatesan
                     2.E.Selvam
                     3.V.Sankar
                     4.P.Sundaramurthi
                     5.T.Vatsala
                     6.M.Ravi
                     7.K.Lilli
                     8.Kanniammal
                     9.Premammal

                     10.The Government of Tamil Nadu
                     Rep. by the Secretary to Government
                     Municipal Administration & Water Supply Department
                     Fort St. George
                     Chennai 600 009                     ... Respondents in WA.2669/2018



                     Page 3 of 10




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                                                                                W.A.No.486 of 2019 and etc. batch

                     1.R.Selvam
                     2.S.Jeevarathinam
                     3.V.Kasiammal
                     4.V.Mohan
                     5.M.Vimala
                     6.R.Logambal
                     7.V.Dhanapal
                     8.Y.L.Pramila
                     9.A.Narayanan
                     10.Sujana
                     11.Malliga
                     12.S.Rajarathinam
                     13.V.Chinnammi
                     14.M.Mahendran
                     15.G.Sethuraman
                     16.G.H.Balakrishnan
                     17.G.Ramaiah
                     18.M.Munusamy
                     19.K.Chandramouli
                     20.M.Ramadass

                     21.The Government of Tamil Nadu
                     Rep. by the Secretary to Government
                     Municipal Administration & Water Supply Department
                     Fort St. George
                     Chennai 600 009                     ... Respondents in WA.2671/2018


                     1.S.Kailasam
                     2.M.Santhi
                     3.F.Santhi
                     4.N.Padma
                     5.T.R.Suseela
                     6.N.Anusuya
                     7.T.Arumugam
                     8.S.K.Mani


                     Page 4 of 10




https://www.mhc.tn.gov.in/judis            ( Uploaded on: 23/09/2025 08:41:59 pm )
                                                                                 W.A.No.486 of 2019 and etc. batch

                     9.G.Sampath
                     10.G.Babu
                     11.K.Thangaraj
                     12.V.Elumalai
                     13.C.Raghu
                     14.R.Anandan
                     15.A.Jayvel

                     16.The Government of Tamil Nadu
                     Rep. by the Secretary to Government
                     Municipal Administration & Water Supply Department
                     Fort St. George
                     Chennai 600 009                     ... Respondents in WA.2735/2018

                     1.R.Kumaravel
                     2.K.Chinnaiah
                     3.C.Arul Franklin
                     4.C.Dillibabu
                     5.G.Kuppusamy
                     6.D.David Balraj
                     7.G.Prabhu
                     8.P.C.Elumalai
                     9.P.Thangavel
                     10.G.Bernard Kennedy

                     11.The Government of Tamil Nadu
                     Rep. by the Secretary to Government
                     Municipal Administration & Water Supply Department
                     Fort St. George
                     Chennai 600 009                     ... Respondents in WA.2736/2018

                     1.V.Suresh
                     2.D.Jeeyamma
                     3.R.Anbazhagan
                     4.M.Mani
                     5.V.Durairaj


                     Page 5 of 10




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                                                                                   W.A.No.486 of 2019 and etc. batch

                     6.P.Narasamma
                     7.K.Babu
                     8.Saradha
                     9.M.Devendran
                     10.M.Marthammal
                     11.S.Padma
                     12.G.Neela
                     13.C.H.Maliyathri
                     14.M.Sekar
                     15.K.Dhanasekaran
                     16.K.Vasantha
                     17.M.Saravanan
                     18.S.Venkatamma
                     19.D.Chandran
                     20.M.Lakhsmi

                     21.The Government of Tamil Nadu
                     Rep. by the Secretary to Government
                     Municipal Administration & Water Supply Department
                     Fort St. George
                     Chennai 600 009                     ... Respondents in WA.2737/2018



                     Common Prayer: Writ Appeals filed under Clause 15 of Letter Patent,
                     praying to allow the Writ Appeals by setting aside the orders made in
                     W.P.No.23667 of 2017, dated 01.09.2017, W.P.Nos.24590, 24591, 24594,
                     24612 and 24613 of 2017, dated 13.09.2017, W.P.Nos.22935, 21308,
                     22933, 19651, 21308, 22688, 22690, 24054, 18274, 22934 and 24055 of
                     2017 dated 07.09.2017, W.P.Nos.23467, 23468 and 23469 of 2017 dated
                     31.08.2017, and W.P.No.23809 of 2017, dated 04.09.2017.
                                    For Appellants                : Mr.S.Gopinathan
                                                                    Standing Counsel


                     Page 6 of 10




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                                                                                        W.A.No.486 of 2019 and etc. batch

                                        For Respondents                : Mr.V.Subramani - R1

                                                                          Mr.G.Ameedius
                                                                          Government Advocate - R2

                                                   COMMON JUDGMENT

M.S.RAMESH, J.

and R.SAKTHIVEL, J.

When the respondents herein had sought for regularization of their

services before the Writ Court, the learned Single Judge had placed

reliance on the decision of the Hon'ble Full Bench in a Rev. Applc. (MD)

No.87 of 2014 in W.A.(MD) No.729 of 2013 dated 30.05.2017, and had

allowed the Writ Petitions vide orders passed in W.P.No.23667 of 2017,

dated 01.09.2017, W.P.Nos.24590, 24591, 24594, 24612 and 24613 of

2017, dated 13.09.2017, W.P.Nos.22935, 21308, 22933, 19651, 21308,

22688, 22690, 24054, 18274, 22934 and 24055 of 2017 dated

07.09.2017, W.P.Nos.23467, 23468 and 23469 of 2017 dated 31.08.2017,

and W.P.No.23809 of 2017, dated 04.09.2017. As against the said orders,

the above appeals have been filed.

2.Mr.S.Gopinath, the learned Standing Counsel for the Corporation

https://www.mhc.tn.gov.in/judis ( Uploaded on: 23/09/2025 08:41:59 pm ) W.A.No.486 of 2019 and etc. batch

submitted that as against the decision of the Full Bench, dated

30.05.2017, an appeal has been preferred in S.L.P.(C) No.19874 of 2017

and the Hon'ble Supreme Court had also stayed the proceedings.

According to the learned counsel, the above appeals warrant interference,

since the Writ Court had allowed the Writ Petitions only on the basis of

the decision of the Full Bench, which has now been stayed.

3.These appeals were consistently being listed from the year 2019

and several of its adjournments were on the ground that the appeal is

pending before the Hon'ble Supreme Court against the Full Bench's

decision. In our view, no adjudication can take place in the Writ Appeals

in view of the pendency of the case before the Hon'ble Supreme Court.

However, if the Writ Appeals are closed granting liberty to the appellants

to work out their remedies subject to the final out come of the Hon'ble

Supreme Court and protect the limitation period for preferring the appeal

also, the ends of justice could be secured.

4.Accordingly, without going into the merits, these appeals stand

https://www.mhc.tn.gov.in/judis ( Uploaded on: 23/09/2025 08:41:59 pm ) W.A.No.486 of 2019 and etc. batch

closed granting liberty to the appellants to file appeals if required, within

a period of 30 days from the date of receipt of the final judgment of the

Hon'ble Supreme Court in S.L.P.(C) No.19874 of 2017.

5.In view of the dismissal of the Writ Appeal, the Management

shall forthwith disburse all the retirement and pensionary benefits to the

respondents, at least within a period of four (4) weeks, from the date of

receipt of a copy of this order. The Management is also at liberty to

deduct the workman's contribution towards the Provident Fund out of the

retirement benefits. No costs. Consequently, connected miscellaneous

petitions are closed.

                                                                     [M.S.R, J.]                         [R.S.V, J.]
                                                                                           19.09.2025
                     kas

                     Index: Yes / No
                     Neutral Citation
                     Speaking / Non Speaking

                     To.

1.The Special Joint Commissioner of Labour Teynampet Chennai 600 018

https://www.mhc.tn.gov.in/judis ( Uploaded on: 23/09/2025 08:41:59 pm ) W.A.No.486 of 2019 and etc. batch

M.S.RAMESH, J.

and R.SAKTHIVEL, J.

kas

W.A.Nos.486 and 747 of 2019 and W.A.Nos.2523, 2531, 2538, 2572, 2735, 2737, 2546, 2736, 2658, 2659, 2660, 2663, 2665, 2666, 2667, 2668, 2669, 2670, 2671 of 2018,

and C.M.P.Nos.4294, 6005 of 2019 and C.M.P.Nos.20402, 20446, 20481, 20537, 20887, 21717 to 21720, 21722 to 21726, 21730, 21735, 22534, 22536 and 22543 of 2018

19.09.2025

https://www.mhc.tn.gov.in/judis ( Uploaded on: 23/09/2025 08:41:59 pm )

 
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