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R.Padmapriya vs The Joint Registrar Of Cooperative ...
2025 Latest Caselaw 8713 Mad

Citation : 2025 Latest Caselaw 8713 Mad
Judgement Date : 18 November, 2025

Madras High Court

R.Padmapriya vs The Joint Registrar Of Cooperative ... on 18 November, 2025

Author: R.Suresh Kumar
Bench: R. Suresh Kumar

WA No. 3421 of 2025

IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED: 18-11-2025 CORAM THE HON'BLE MR JUSTICE R. SURESH KUMAR AND THE HON'BLE MR.JUSTICE HEMANT CHANDANGOUDAR WA No. 3421 of 2025 AND CMP NO. 27945 OF 2025

R.Padmapriya W/O. S.Kamalraj, 112, Jangalapuram East, Sendamangalam (PO), Namakkal - 637409 ..Appellant Vs The Joint Registrar Of Cooperative Credit Society Ltd Namakkal Region, Room No.10, 2nd Floor, Collectorate Campus, Tiruchengode Road, Namakkal - 637409.

..Respondent

Prayer : Writ Appeal under Clause XV of the Letters Patent to set aside the order made in WP.No. 38155/2025 dated 10.10.2025.

For Appellant : Mr.L.P.Shanmugasundaram

For Respondent : Mrs.E.Ranganayaki Additional Government Pleader

Judgment (Judgment of the Court was delivered by R.Suresh Kumar J.)

__________

https://www.mhc.tn.gov.in/judis ( Uploaded on: 19/11/2025 04:47:26 pm )

Learned counsel for the appellant, after some arguments, wants to withdraw

the writ appeal with a liberty to make a representation to the respondent to re-

consider the impugned order passed by them, sympathetically on humanitarian

grounds.

2. Recording the said submission, this writ appeal is dismissed with the

aforesaid liberty. No costs. Consequently, connected miscellaneous petition is

closed.

(R.S.K.,J.) (H.C.,J.) 18-11-2025 Index: Yes/No Speaking/Non-speaking order Neutral Citation: Yes/No KST

__________

https://www.mhc.tn.gov.in/judis ( Uploaded on: 19/11/2025 04:47:26 pm )

To

The Joint Registrar Of Cooperative Credit Society Ltd Namakkal Region, Room No.10, 2nd Floor, Collectorate Campus, Tiruchengode Road, Namakkal - 637409.

__________

https://www.mhc.tn.gov.in/judis ( Uploaded on: 19/11/2025 04:47:26 pm )

R.SURESH KUMAR J.

AND HEMANT CHANDANGOUDAR J.

KST

AND CMP NO. 27945 OF 2025

18-11-2025

__________

https://www.mhc.tn.gov.in/judis ( Uploaded on: 19/11/2025 04:47:26 pm )

 
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