Nandhini vs The Branch Manager
2024 Latest Caselaw 17422 Mad

Madras High Court

Nandhini vs The Branch Manager on 3 September, 2024

                                                                     C.M.A.(MD) No.394 of 2010

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                DATED : 03.09.2024

                                                     CORAM

                                  THE HON'BLE MR.JUSTICE SUNDER MOHAN

                                         C.M.A.(MD) No.394 of 2010
                                                  and
                                         M.P.(MD)Nos.1 to 5 of 2010



                    1.Nandhini,
                    2.Minor P.S.Arjun Dharmakrishna Raja.
                    Represented through his mother and
                    guardian/first appellant.                              ... Appellants
                                                     Vs.

                    1.The Branch Manager,
                    Union Bank of India,
                    Rajapalayam.

                    2.The Authorized Officer,
                    Union Bank of India,
                    Rajapalayam.

                    3.The Regional Manager,
                    Regional Office,
                    Union Bank of India,
                    72, P.T.Main Road,
                    (Opp to Central Road),
                    Bibikulam, Madurai.                                    ... Respondents

                    Prayer: Civil Miscellaneous Appeal filed under Order XLIII Rule 1(r) of
                    the Civil Procedure Code, against the order dated 25.02.2010 in I.A.No.
                    480 of 2009 in O.S.No.176 of 2009 on the file of the Principal District

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https://www.mhc.tn.gov.in/judis
                    Page No. 1 of 3
                                                                      C.M.A.(MD) No.394 of 2010

                    Court, Virudhunagar District at Srivilliputtur.
                                   For Appellants       : No appearance
                                   For Respondents      : Mr.R.Pandivel
                                                     *****
                                                  JUDGMENT

When the case was listed for hearing on 27.08.2024, there was no

representation for the appellant. On 02.09.2024 also, there was no

representation for the appellant and hence, the case was listed today under

the caption “for dismissal”. Even today, there is no representation for the

appellant.

2. In view of the above, this Civil Miscellaneous Appeal is

dismissed for default. No costs. Consequently, connected miscellaneous

petitions are closed.

03.09.2024 Index: Yes/ No NCC: Yes / No Speaking Order / Non-Speaking Order apd

To:

1.The Principal District Court, Virudhunagar District at Srivilliputtur.

2.The Record Keeper, V.R.Section, Madurai Bench of Madras High Court, Madurai.

_____________ https://www.mhc.tn.gov.in/judis

SUNDER MOHAN, J.

apd

03.09.2024

_____________ https://www.mhc.tn.gov.in/judis