S.Sugunadevi vs The Sub Registrar
2024 Latest Caselaw 21519 Mad

Madras High Court

S.Sugunadevi vs The Sub Registrar on 12 November, 2024

                                                                                    W.A.(MD)No.999 of 2020


                        BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                   DATED : 12.11.2024

                                                        CORAM:

                        THE HONOURABLE MR.JUSTICE RMT.TEEKAA RAMAN
                                            and
                         THE HONOURABLE MR.JUSTICE N.SENTHILKUMAR

                                               W.A.(MD)No.999 of 2020
                                                       and
                                              C.M.P(MD)No.5385 of 2020


              S.Sugunadevi                                              ... Appellant/Petitioner

                                                           Vs

              The Sub Registrar,
              Office of the Sub Registrar,
              Kodaikanal,
              Dindigul District.                                     ...Respondent/Respondent

              Prayer:

                       This Writ Appeal is filed under Clause 15 of Letters Patent, to set aside the
              order dated 06.10.2020 passed by this Court in W.P(MD)No.13610 of 2020.


                                  For Appellant     : M/s.S.Prabha
                                  For Respondent    : Mr.D.Farjana Ghoushia
                                                     Special Government Pleader




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https://www.mhc.tn.gov.in/judis
                                                                                 W.A.(MD)No.999 of 2020


                                                  JUDGMENT

[Judgment of the Court was made by RMT.TEEKAA RAMAN, J.]

The learned counsel appearing for the appellant seeks permission of this

Court to withdraw this petition and she has also made an endorsement to that

effect.

2.In view of the same, this Writ Appeal is dismissed as withdrawn. No

costs.

                                                                  [T.K.R., J.]    [N.S., J.]
                                                                         12.11.2024
              NCC      : Yes / No
              Index : Yes / No
              Internet : Yes / No
              sji
              To

1.The Sub Registrar, Office of the Sub Registrar, Kodaikanal, Dindigul District.

2.The Record Keeper, Vernacular Section, Madurai Bench of Madras High Court, Madurai.

__________

https://www.mhc.tn.gov.in/judis

RMT.TEEKAA RAMAN, J.

and N.SENTHILKUMAR, J.

sji

12.11.2024

__________

https://www.mhc.tn.gov.in/judis