Shanmugananthavalli vs T.Suriya
2023 Latest Caselaw 12740 Mad

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                  DATED: 19.09.2023

                                                      CORAM

                                  THE HONOURABLE DR.JUSTICE ANITA SUMANTH
                                                    AND
                                  THE HONOURABLE MR.JUSTICE R.VIJAYAKUMAR

                                             W.A.(MD)No.178 of 2019
                                                      and
                                            C.M.P.(MD)No.1479 of 2019

                     Shanmugananthavalli                              ...Appellant

                                                        -Vs.-
                     1.T.Suriya

                     2.The Chief Educational Officer,
                     O/o.The Chief Educational Officer,
                     Ramanathapuram District.

                     3.The District Educational Officer,
                     O/o.The District Educational Officer,
                     Ramanathapuram, Ramanathapuram District.

                     4.The Headmaster,
                     Government High School,
                     Devipattinam, Ramanathapuram District.           ...Respondents


                     PRAYER:- Writ Appeal - filed under Clause 15 of Letters Patent Act, to
                     set aside the order dated 20.08.2018 made in W.P.(MD)No.18469 of 2018
                     on the file of this Court.




                     1/4
https://www.mhc.tn.gov.in/judis
                                           For Appellant          : Mr.Balajinivas
                                                                  for Mr.C.Muthusaravanan
                                           For R1                 :Mr.V.Kannan
                                           For R2 to R4           : Mr.V.Om Prakash
                                                                    Government Advocate
                                                           ****


                                                     JUDGMENT

(Judgment of the Court was delivered by DR.ANITA SUMANTH, J.)

We reiterate the direction in order dated 20.08.2018 to the

official respondents to pass appropriate orders on the representation filed

by the Writ Petitioner on 19.02.2018 towards grant of monetary benefits

admissible to her demised husband, Late.R.Saravanankumar, who was an

employee with the State Educational Service.

2.The Writ Appeal has been filed by the mother of the demised

employee. To be noted that the mother of the demised Late

R.Saravanakumar, was not a party in the Writ Petition. We thus add that

while disposing the representation, both the Writ Petitioner as well as the

appellant, being the wife and mother, respectively, will be heard.

3.For the aforesaid, the Writ Petitioner and the appellant will

https://www.mhc.tn.gov.in/judis be present before the District Educational Officer, Ramanathapuram, on

09.10.2023 at 10.30 a.m., and the parties are also permitted to carry with

their necessary particulars in support of their claims. Orders shall be

passed within a period of four weeks from 09.10.2023 on merits and in

accordance with law.

4.The Writ Appeal stands disposed in terms of this order. No

costs. Consequently, connected miscellaneous petition is closed.

                                                                [A.S.M.J.,] & [R.V.J.,]
                     NCC      :Yes/No                                 19.09.2023
                     Index    :Yes/No
                     Internet :Yes/No

                     cmr

                     To

1.The Chief Educational Officer, O/o.The Chief Educational Officer, Ramanathapuram District.

2.The District Educational Officer, O/o.The District Educational Officer, Ramanathapuram, Ramanathapuram District.

3.The Headmaster, Government High School, Devipattinam, Ramanathapuram District.

https://www.mhc.tn.gov.in/judis DR.ANITA SUMANTH, J.

AND R.VIJAYAKUMAR, J.

cmr

W.A.(MD)No.178 of 2019

19.09.2023

https://www.mhc.tn.gov.in/judis