N.J.Santhanakrishnan vs G.Pachamuthu
2023 Latest Caselaw 12038 Mad

                                                                             S.A.No.855 of 2004

                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                   Dated : 07.09.2023

                                                       CORAM

                              THE HON'BLE MR.JUSTICE KRISHNAN RAMASAMY

                                                   S.A.No.855 of 2004


                     N.J.Santhanakrishnan
                                                                                 ... Appellant

                                                          -vs-


                     G.Pachamuthu
                                                                                ... Respondent

                     PRAYER: Second Appeal filed under Section 100 Code of Civil
                     Procedure against the Judgment and Decree dated 14.06.2001 made in
                     A.S.No.260 of 2000 on the file of the II Additional District and Sessions
                     Judge (PCR), Trichy, partly reversing and modifying the Judgment and
                     Decree dated 29.08.2000 made in O.S.No.235 of 1987 on the file of the I
                     Additional Subordinate Judge, Trichy.

                                  For Appellant         ... No appearance

                                  For Respondent        ... No appearance




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                                                                             S.A.No.855 of 2004




                                                      JUDGMENT

When the matter was taken up for hearing on 31.03.2008, the

learned counsel for the appellant submitted that the sole appellant passed

away. However, no steps have been taken till date and there is no

representation on behalf of the respective parties. Hence, this Second

Appeal is dismissed as abated. No costs.

07.09.2023

NCC : Yes/No Index : Yes/No Internet: Yes skn

To:

1.The II Additional District and Sessions Judge (PCR), Trichy.

2.The I Additional Subordinate Judge, Trichy.

3.The Section Officer, V.R. Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis

S.A.No.855 of 2004

KRISHNAN RAMASAMY, J.

skn

S.A.No.855 of 2004

07.09.2023

https://www.mhc.tn.gov.in/judis