The Government Of Tamil Nadu vs A.K.Sylvia Catherine
2023 Latest Caselaw 14307 Mad

                                                                           W.A.(MD)No.27 of 2021


                            BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                 DATED : 16.11.2023

                                                       CORAM:

                              THE HONOURABLE MR.JUSTICE S.M.SUBRAMANIAM
                                                        AND
                          THE HONOURABLE MR.JUSTICE V.LAKSHMINARAYANAN

                                             W.A.(MD)No.27 of 2021
                                                      and
                                            C.M.P.(MD)No.116 of 2021

                1.The Government of Tamil Nadu,
                  Rep. by its Secretary to Government,
                  School Education Department,
                  Secretariat, Chennai.

                2.The Director of School Education,
                  DPI Compound, College Road,
                  Chennai.

                3.The Chief Educational Officer,
                  Tirunelveli District, Tirunelveli.

                4.The District Educational Officer,
                  Tenkasi, Tirunelveli District.                       ... Appellants
                                                         Vs.

                1.A.K.Sylvia Catherine
                2.The Correspondent,
                  A.G.High School,
                  Kanakapilai Valasai,
                  Ilathur Post, Tenkasi Taluk,
                  Tirunelveli District.                                ...Respondents

                1/3


https://www.mhc.tn.gov.in/judis
                                                                                          W.A.(MD)No.27 of 2021


                PRAYER: Writ Appeal filed under Clause 15 of Letters Patent Act, to set aside
                the order passed in W.P.(MD)No.12893 of 2019, dated 05.02.2020 on the file of
                this Court.
                                          For Appellants     : Mr.D.Sadiq Raja,
                                                              Additional Government Pleader
                                          For Respondents : No Appearance


                                                           JUDGMENT

(Judgment of the Court was delivered by S.M.SUBRAMANIAM.J.)

The learned Additional Government Pleader appearing on behalf of the

appellants seeks permission of this Court to withdraw this Writ Appeal. He has

also made an endorsement to that effect in the case bundle.

2.Recording the said endorsement, this Writ Appeal stands dismissed as

withdrawn. No costs. Consequently, connected miscellaneous petition is closed.

(S.M.S., J.) & (V.L.N., J.) 16.11.2023 NCC : Yes / No Index : Yes / No Internet : Yes / No

Yuva

https://www.mhc.tn.gov.in/judis W.A.(MD)No.27 of 2021

S.M.SUBRAMANIAM, J.

AND V.LAKSHMINARAYANAN, J.

Yuva

W.A.(MD)No.27 of 2021

16.11.2023

https://www.mhc.tn.gov.in/judis