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M.Varadharajan vs Sumathi
2022 Latest Caselaw 10710 Mad

Citation : 2022 Latest Caselaw 10710 Mad
Judgement Date : 21 June, 2022

Madras High Court
M.Varadharajan vs Sumathi on 21 June, 2022
                                                                              C.M.A.No.846 of 2016

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED: 21.06.2022

                                                        CORAM:

                                  THE HONOURABLE MS.JUSTICE V.M.VELUMANI
                                                   and
                                   THE HONOURABLE MR.JUSTICE S.SOUNTHAR


                                               C.M.A.No.846 of 2016


                  M.Varadharajan                                                  ... Appellant

                                                         Vs.

                  Sumathi                                                       ... Respondent


                  Prayer: This Civil Miscellaneous Appeal is filed under Section 19 of Family

                  Court Act, against the judgment and decree dated 01.03.2016 in

                  F.C.O.P.No.38 of 2015 on the file of Family Court, Chengalpattu.



                                        For Appellant     : Mr.C.Prabakaran

                                        For Respondent    : Mr.V.Subramanian




                  1/3


https://www.mhc.tn.gov.in/judis
                                                                             C.M.A.No.846 of 2016

                                                   JUDGMENT

(Judgment of this Court was made by V.M.VELUMANI,J.)

The learned counsel appearing for the appellant submitted that the

respondent/wife died and nothing survives in the appeal and the appeal has

become infructuous.

2.Recording the above submission made by the learned counsel

appearing for the appellant, this Civil Miscellaneous Appeal is dismissed as

infructuous. No costs.

(V.M.V., J) (S.S., J) 21.06.2022

kj

To

1.The Judge Family Court Chennai.

2.The Section Officer VR Section High Court Madras.

https://www.mhc.tn.gov.in/judis C.M.A.No.846 of 2016

V.M.VELUMANI,J.

and S.SOUNTHAR,J.

kj

C.M.A.No.846 of 2016

21.06.2022

https://www.mhc.tn.gov.in/judis

 
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