Sakthi Srinivasan vs State Represented By
2022 Latest Caselaw 18147 Mad

                                                                      Crl.O.P.(MD)Nos.1153 and 2481 of 2020


                       BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                 DATED : 13.12.2022

                                                       CORAM

                                  THE HONOURABLE MR.JUSTICE SUNDER MOHAN

                                        Crl.O.P.(MD).Nos.1153 and 2481 of 2020
                                                          and
                                    Crl.M.P.(MD).Nos.498, 499, 1278 and 1280 of 2020

                Crl.O.P.(MD).No.1153 of 2020

                1.Sakthi Srinivasan

                2.Meenakshi Sundaram

                3.Pethammal

                4.Abirami Saraswathi                            ... Petitioners/Accused 1, 2, 3 & 8

                                                          Vs.

                1.State represented by
                  The Inspector of Police,
                  All Women Police Station,
                  Tirunelveli Town.
                  In Crime No.8 of 2017.                         ... Respondent/ Complainant

                2.N.Krishnaveni                          ... Respondent/Defacto Complainant


                Prayer: Criminal Original Petition is filed under Section 482 Cr.P.C., to call for
                the records pertaining to the proceedings in C.C.No.204 of 2018 on the file of
                the Judicial Magistrate No.IV, Tirunelveli and quash the same.



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                                                                      Crl.O.P.(MD)Nos.1153 and 2481 of 2020


                                  For Petitioners   : Mr.T.Selvan
                                  For R-1           : Mr.R.Meenakshi Sundaram,
                                                      Additional Public Prosecutor.

                                  For R-2           : Mr.V.M.Jegadeeshapandian

                Crl.O.P.(MD).No.2481 of 2020

                1.Palaniappan

                2.Kannammal

                3.Rajasivan

                4.Sakthi Karpagam                               ... Petitioners/Accused 4, 5, 6, 7

                                                          Vs.

                1.State represented by
                  The Inspector of Police,
                  All Women Police Station,
                  Tirunelveli Town.
                  In Crime No.8 of 2017.                         ... Respondent/ Complainant

                2.N.Krishnaveni                           ... Respondent/Defacto Complainant


                Prayer: Criminal Original Petition is filed under Section 482 Cr.P.C., to call for
                the records pertaining to the proceedings in C.C.No.204 of 2018 on the file of
                the Judicial Magistrate No.IV, Tirunelveli and quash the same against this
                petition.

                                  For Petitioners   : Mr.T.Selvan
                                  For R-1           : Mr.R.Meenakshi Sundaram,
                                                      Additional Public Prosecutor.



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                                                                    Crl.O.P.(MD)Nos.1153 and 2481 of 2020


                                                    ORDER

The Criminal Original Petitions are filed to quash the charge sheet in

C.C.No.204 of 2018 on the file of the learned Judicial Magistrate No.IV,

Tirunelveli.

2. The learned Additional Public Prosecutor appearing for the first

respondent submitted that trial was conducted in C.C.No.204 of 2018 and the

accused have been acquitted of all the charges by the judgment dated

28.04.2022 passed by the learned Judicial Magistrate No.IV, Tirunelveli in

C.C.No.204 of 2018.

3. In view of the subsequent development, nothing survives in both the

Criminal Original Petitions. Hence, the Criminal Original Petitions are

dismissed. There shall be no order as to costs. Consequently, connected

miscellaneous petitions are closed.

                                                                           13.12.2022
                Index             : Yes / No
                Internet          : Yes/ No
                Lm

https://www.mhc.tn.gov.in/judis

Crl.O.P.(MD)Nos.1153 and 2481 of 2020

To

1.The Inspector of Police, All Women Police Station, Tirunelveli Town.

2.The Additional Public Prosecutor, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis

Crl.O.P.(MD)Nos.1153 and 2481 of 2020

SUNDER MOHAN, J.

Lm

Crl.O.P(MD).Nos.1153 and 2481 of 2020 and Crl.M.P.(MD).Nos.498, 499, 1278 and 1280 of 2020

13.12.2022

https://www.mhc.tn.gov.in/judis