Murari Lal & Ors. vs Smt.Kanta Biyani & Anr.
2024 Latest Caselaw 5388 MP

Madhya Pradesh High Court

Murari Lal & Ors. vs Smt.Kanta Biyani & Anr. on 21 February, 2024

Author: Dwarka Dhish Bansal

Bench: Dwarka Dhish Bansal

                                                              1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                        FA No. 197 of 1998
                                              (MURARI LAL & ORS. Vs SMT.KANTA BIYANI & ANR.)

                            Dated : 21-02-2024
                                  Shri Neeraj Ashar, Advocate for the appellants.

                                  None for the respondents.

Arguments heard. Reserved for judgment.

(DWARKA DHISH BANSAL) JUDGE

KPS