Gwalior Development Authority vs Suresh Kushwah
2023 Latest Caselaw 15686 MP

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                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT GWALIOR
                                                        MP No. 5403 of 2023
                                            (GWALIOR DEVELOPMENT AUTHORITY Vs SURESH KUSHWAH)

                           Dated : 22-09-2023
                                   Shri Raghvendra Dixit - Advocate for the petitioner.

                                   Shri Shashank Indrapurkar - Advocate for the respondent.

After arguing at length, learned counsel for the parties sought time to explore the legal position where in given set of facts judgment pronounced by the Apex Court in the case of Ram Naresh Rawat Vs. Ashwini Ray, (2017) 3 SCC 436 is applicable or after classification of respondent salary benefits

were to be disbursed as per prevailing mechanism within Gwalior Development Authority.

As prayed, list on 25-09-2023.

(ANAND PATHAK) JUDGE

Anil*

Signature Not Verified Signed by: ANIL KUMAR CHAURASIYA Signing time: 22-09-2023 18:36:39