Citation : 2023 Latest Caselaw 14971 MP
Judgement Date : 11 September, 2023
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
SA No. 268 of 2001
(KEDRANATH & ANR. Vs RAMDHAR & ORS.)
Dated : 11-09-2023
None for the appellants.
Shri L.D.S. Baghel - Advocate for the respondent Nos. 1 to 5 and 7 to
Ms. Mamta Mishra - Panel Lawyer for the respondent No. 10/State
It is informed that respondent No. 6, who is mentioned as "Bewa" W/o
Baijnath was aged about 70 years at the time of filing of this suit.
This appeal is still not admitted. In trial Court judgment in Civil Suit No. 140-A/88 Ramadhar and ors. v. Kedarnath and anr. age of Kedarnath was mentioned as 65 years and in appeal filed in the year 2001, he was shown aged about 75 years, therefore, let this matter be listed tomorrow i.e. 12.09.2023.
(AVANINDRA KUMAR SINGH) JUDGE
vkv /-
Signature Not Verified Signed by: VINAY KUMAR VERMA Signing time: 9/12/2023 6:45:02 PM
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