Citation : 2023 Latest Caselaw 14913 MP
Judgement Date : 11 September, 2023
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE RAVI MALIMATH,
CHIEF JUSTICE
&
HON'BLE SHRI JUSTICE VISHAL MISHRA
ON THE 11 th OF SEPTEMBER, 2023
WRIT PETITION No. 21928 of 2023
BETWEEN:-
NIRANAJAN SINGH THAKUR S/O LATE SHRI MANOHAR
SINGH THAKUR, AGED ABOUT 62 YEARS, OCCUPATION:
RETIRED RANGE OFFICER R/O 457 BARMAN KALAN
TEHSIL KARELI DISTRICT NARSINGHPUR (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI ANSHUL TIWARI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY DEPARTMENT OF
FINANCE VALLABH BHAWAN DISTRICT BHOPAL
(MADHYA PRADESH)
2. ADDITIONAL CHIEF SECRETARY FOREST
DEPARTMENT, 6TH FLOOR, SATPURA BHAWAN,
ARERA HILLS, BHOPAL (MADHYA PRADESH)
3. STATE OF MADHYA PRADESH THROUGH ITS
PRINCIPAL SECRETARY, VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)
4. STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)
5. PRINCIPAL CHIEF CONSERVATOR OF FOREST,
FOREST DEPARTMENT, SATPURA BHAWAN,
BHOPAL (MADHYA PRADESH)
6. DEPUTY DIRECTOR, SATPURA TIGER RESERVE
Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 13-09-2023
14:40:27
2
DISTRICT NARMADAPURAM (MADHYA
PRADESH)
7. DISTRICT PENSION OFFICER DISTRICT PENSION
O FFI CE DISTRICT NARMDAPRUAM (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)
This petition coming on for orders this day, Hon'ble Shri Justice Ravi
Malimath, Chief Justice passed the following:
ORDER
Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the
Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.
In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.
(RAVI MALIMATH) (VISHAL MISHRA)
CHIEF JUSTICE JUDGE
SKM
Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 13-09-2023
14:40:27
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