Rajendra Kumar Patel vs The State Of Madhya Pradesh
2023 Latest Caselaw 14905 MP

                                                      1
                           IN    THE     HIGH COURT OF MADHYA PRADESH
                                              AT JABALPUR
                                                   BEFORE
                                     HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                CHIEF JUSTICE
                                                      &
                                     HON'BLE SHRI JUSTICE VISHAL MISHRA
                                         ON THE 11 th OF SEPTEMBER, 2023
                                          WRIT PETITION No. 22399 of 2023

                          BETWEEN:-
                          RAJENDRA KUMAR PATEL S/O LATE SHRI L.L. PATEL,
                          AGED ABOUT 64 YEARS, OCCUPATION: RETIRED P.C.O.
                          POSTED JANPAD PANCHAYAT SHAHPURA (PATAN)
                          DISTRICT JABALPUR (MADHYA PRADESH)

                                                                              .....PETITIONER
                          (BY SHRI V.D.S.CHAUHAN - ADVOCATE)

                          AND
                          1.    THE STATE OF MADHYA PRADESH THROUGH
                                THE PRINCIPAL SECRETARY PANCHAYAT AND
                                RURAL DEPARTMENT VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                          2.    COLLECTOR DISTRICT    JABALPUR   (MADHYA
                                PRADESH)

                          3.    JILA PANCHAYAT JABALPUR THROUGH ITS
                                CHIEF EXECUTIVE OFFICER DISTRICT JABALPUR
                                (MADHYA PRADESH)

                          4.    DIVISIONAL   PENSION    OFFICER DIVISION
                                JABALPUR (MADHYA PRADESH)

                          5.    JANPAD   PANCHAYAT   SHAHPURA (PATAN)
                                THROUGH ITS CHIEF EXECUTIVE OFFICER
                                POSTED   JANPAD   PANCHAYAT  SHAHPURA
                                (PATAN)  DISTRICT   JABALPUR  (MADHYA
                                PRADESH)

                                                                            .....RESPONDENTS
                          (BY SHRI S.S.CHAUHAN - GOVERNMENT ADVOCATE)
Signature Not Verified
Signed by: ANINDYA
SUNDAR MUKHOPADHYAY
Signing time: 9/13/2023
10:46:16 AM
                                                            2
                                This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                          Malimath, Chief Justice passed the following:
                                                            ORDER

Learned counsel for the petitioner submits that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, he pleads that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of

the aforesaid judgment of the Hon'ble Supreme Court.

                               (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                 CHIEF JUSTICE                                          JUDGE
                          AM




Signature Not Verified
Signed by: ANINDYA
SUNDAR MUKHOPADHYAY
Signing time: 9/13/2023
10:46:16 AM