Munna Singh Yadav vs State Of M.P.
2023 Latest Caselaw 19032 MP

Citation : 2023 Latest Caselaw 19032 MP
Judgement Date : 8 November, 2023

Madhya Pradesh High Court

Munna Singh Yadav vs State Of M.P. on 8 November, 2023

Author: Rajendra Kumar-Iv

                                                              1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT GWALIOR
                                                      CRR No. 127 of 2014
                                                  (MUNNA SINGH YADAV Vs STATE OF M.P.)

                          Dated : 08-11-2023
                                 Shri F.A. Shah - Advocate for the revisionist.

                                 Shri A.P.S. Tomar - Public Prosecutor for the respondent/State.

Heard learned counsel for the parties. Judgment reserved.

(RAJENDRA KUMAR-IV) JUDGE Aman

Signature Not Verified Signed by: AMAN TIWARI Signing time: 11/9/2023 8:17:12 PM

Download the LatestLaws.com Mobile App