Sonu @ Ballu Hathkaiya vs P.S. Katangi The State Of Madhya ...
2023 Latest Caselaw 9653 MP

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                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                         CRA No. 220 of 2014
                                    (SONU @ BALLU HATHKAIYA Vs P.S. KATANGI THE STATE OF MADHYA PRADESH)

                          Dated : 26-06-2023
                                  Shri V.K. Rishi - Advocate with Shri Abhishek Rishi - Advocate for the

                          appellant.
                                  Shri Arvind Singh - Government Advocate for the respondent/State.

On the joint request, appeal is finally heard. Reserved for judgment.

                               (SUJOY PAUL)                                     (ACHAL KUMAR PALIWAL)
                                  JUDGE                                                  JUDGE

                          HK

Signature Not Verified Signed by: HIMANSHU KOSHTA Signing time: 6/27/2023 4:46:23 PM