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B.K.Rawat vs Oriental Insurance Company
2023 Latest Caselaw 9266 MP

Citation : 2023 Latest Caselaw 9266 MP
Judgement Date : 20 June, 2023

Madhya Pradesh High Court
B.K.Rawat vs Oriental Insurance Company on 20 June, 2023
Author: Vivek Agarwal
                                                                              1
                                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                                    AT JABALPUR
                                                                        MA No. 1524 of 2009
                                                     (B.K.RAWAT AND OTHERS Vs ORIENTAL INSURANCE COMPANY AND OTHERS)

                                        Dated : 20-06-2023
                                                  Shri Ashish Rawat - Advocate for appellants.

                                                  Smt. Asgari Khan - Advocate for respondent No.1- Insurance

Company.

Shri Rawat prays for time to bring judgments on record to rebut the contention of Smt. Asgari Khan that owner travelling in his own car as

passenger will not have coverage for the injuries sustained by the owner.

On his request, list this case in the week commencing 17.07.2023.

(VIVEK AGARWAL) JUDGE

A.Praj.

Signature Not Verified SAN

Digitally signed by ASHWANI PRAJAPATI Date: 2023.06.20 19:18:13 IST

 
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