R.N. Kapoor Memorial Ayurvedic ... vs Union Of India Ministry Of Ayush
2023 Latest Caselaw 9154 MP

                                                               1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT INDORE
                                                        WP No. 11081 of 2022
                         (R.N. KAPOOR MEMORIAL AYURVEDIC MEDICAL COLLEGE AND HOSPIAL THROUGH IS PRINCIPAL DR.
                                       ANURAG JAIN Vs UNION OF INDIA MINISTRY OF AYUSH AND OTHERS)

                         Dated : 19-06-2023
                                  Shri Gagan Tiwari, Advocate for the petitioner.

                                  Shri Himanshu Joshi, Deputy Solicitor General for the respondent

No.1/Union of India.

Shri Aniket Naik, Deputy Advocate General for the respondent No.3/State.

Learned counsel for the respondents informed that identical issue has already been heard and reserved for orders before the Principal Seat at Jabalpur, so awaiting the judgment the matter may be adjourned.

At the request, list the matter after two weeks.

                            (S. A. DHARMADHIKARI)                                             (HIRDESH)
                                     JUDGE                                                      JUDGE

                         Arun/-




Signature Not Verified
Signed by: ARUN NAIR
Signing time: 20-06-
2023 10:21:15