Jujharlal vs The State Of Madhya Pradesh
2023 Latest Caselaw 1679 MP

IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 2160 of 2023 (JUJHARLAL Vs THE STATE OF MADHYA PRADESH)

Dated : 30-01-2023 Shri Abhishek Rathore, counsel for the applicant.

Shri Hitendra Tripathi, counsel for the non-applicant/State.

Counsel for the applicant seeks a week's time to go through the judgment relied upon by the counsel for the State in the case of Gangaram vs. State of Madhya Pradesh in Criminal Appeal No.1510/2010 dated 01.05.2019.

List the matter in the next week, as prayed for.

(SUBODH ABHYANKAR) JUDGE

Arun/-

Signature Not Verified Signed by: ARUN NAIR Signing time: 1/31/2023 12:30:43 PM