Dinesh Kumar Bansal vs The State Of Madhya Pradesh
2023 Latest Caselaw 1137 MP

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                                          IN THE HIGH COURT OF MADHYA PRADESH
                                                       AT JABALPUR
                                                           CRA No. 863 of 2012
                                       (DINESH KUMAR BANSAL AND OTHERS Vs THE STATE OF MADHYA PRADESH)

                          Dated : 18-01-2023
                                    Shri D.K. Sharma - Advocate for the appellant.

                                    Shri Ajay Shukla - G.A. for the respondent / State.

On the joint request, matter is heard finally. Reserved for judgment.

                             (SUJOY PAUL)                                     (AMAR NATH (KESHARWANI))
                                JUDGE                                                  JUDGE

                          sarathe

Signature Not Verified Signed by: NAVEEN KUMAR SARATHE Signing time: 1/19/2023 11:07:31 AM