The State Of Madhya Pradesh vs Dr. Shri Prakash Chaturvedi
2023 Latest Caselaw 1133 MP

IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WA No. 22 of 2023 (THE STATE OF MADHYA PRADESH AND OTHERS Vs DR. SHRI PRAKASH CHATURVEDI)

Dated : 18-01-2023 Shri Shrey Raj Saxena, learned Dy. Advocate General for the

appellant/State.

Learned counsel for the State has submitted that the identical issue has been heard and reserved for judgment. Therefore, the matter may be adjourned.

As prayed, list this case after two weeks.

                               (S. A. DHARMADHIKARI)                        (PRAKASH CHANDRA GUPTA)
                                        JUDGE                                        JUDGE



                          pn




Signature Not Verified
Signed by: PREETHA NAIR

Signing time: 1/18/2023 5:36:46 PM