Dhaniram vs The State Of M.P.
2023 Latest Caselaw 22128 MP

Madhya Pradesh High Court

Dhaniram vs The State Of M.P. on 21 December, 2023

Author: Anuradha Shukla

Bench: Anuradha Shukla

                                                              1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                       CRA No. 787 of 1998
                                                     (DHANIRAM Vs THE STATE OF M.P.)

                           Dated : 21-12-2023
                                 Shri B. J. Chourasia - Advocate for appellant.

                                 Shri Prasannjeet Chatterjee - Panel Lawyer for respondent/State.

Arguments of learned counsel for the parties have heard finally. Reserved for judgment.

(ANURADHA SHUKLA) JUDGE

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