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Ravi Yadav vs The State Of Madhya Pradesh
2023 Latest Caselaw 21342 MP

Citation : 2023 Latest Caselaw 21342 MP
Judgement Date : 13 December, 2023

Madhya Pradesh High Court

Ravi Yadav vs The State Of Madhya Pradesh on 13 December, 2023

Author: Anuradha Shukla

Bench: Anuradha Shukla

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 5709 of 2023 (RAVI YADAV AND OTHERS Vs THE STATE OF MADHYA PRADESH)

Dated : 13-12-2023 Shri Bharat Kumar Kachere - Advocate for appellant.

Ms. Vineeta Sharma - Panel Lawyer for State.

Arguments heard.

Reserved for judgment.

(ANURADHA SHUKLA) JUDGE

NP

 
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