The State Of M.P. vs Abdul Hafiz Seikh
2023 Latest Caselaw 13845 MP

Citation : 2023 Latest Caselaw 13845 MP
Judgement Date : 23 August, 2023

Madhya Pradesh High Court

The State Of M.P. vs Abdul Hafiz Seikh on 23 August, 2023

Author: Anuradha Shukla

                                                             1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                     CRA No. 3068 of 1998
                                                (THE STATE OF M.P. Vs ABDUL HAFIZ SEIKH)

                          Dated : 23-08-2023
                                 Shri Satyapal Chadar - Government Advocate for the appellant-State.

                                 Shri Ashish Tiwari - Advocate for the respondent.

Arguments heard finally. Reserved for judgment.

(ANURADHA SHUKLA) JUDGE

DevS

Signature Not Verified Signed by: DEVESH K SHRIVASTAVA Signing time: 8/24/2023 11:34:44 AM

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