Prem Naryan Rajak vs The State Of Madhya Pradesh
2023 Latest Caselaw 13695 MP

                                                            1
                            IN    THE      HIGH COURT OF MADHYA PRADESH
                                                AT JABALPUR
                                                      BEFORE
                                        HON'BLE SHRI JUSTICE VISHAL DHAGAT
                                               ON THE 22 nd OF AUGUST, 2023
                                         MISC. CRIMINAL CASE No. 11762 of 2017

                           BETWEEN:-
                           1.    PREM NARYAN RAJAK S/O MITTHULAL RAJAK,
                                 AGED ABOUT 58 YEARS, HOUSE NO. 16/1968,
                                 CHOUDHRAN COLONY, ASHIRWAD HOSPITAL
                                 ROAD, NEAR DR. KANTI, GUNA (MADHYA
                                 PRADESH)

                           2.    SMT ANITA RAJAK W/O PREM NARAYAN RAJAK,
                                 AGED ABOUT 53 YEARS, HOUSE NO 16/68
                                 CHOUDHRAN COLONY ASHIRWAD HOSPITAL
                                 ROAD NEAR DR KANTI GUNA (MADHYA
                                 PRADESH)

                           3.    PRADEEP RAJAK S/O PREM NARAYAN RAJAK,
                                 AGED ABOUT 32 YEARS, HOUSE NO 16/68
                                 CHOUDHRAN COLONY ASHIRWAD HOSPITAL
                                 ROAD NEAR DR KANTI GUNA (MADHYA
                                 PRADESH)

                                                                                       .....APPLICANTS
                           (BY SHRI SIDDHARTH DATT - ADVOCATE)

                           AND
                           1.    THE STATE OF MADHYA PRADESH THROUGH
                                 POLICE STATION MAHILA THANA DIST. BHOPAL
                                 (MADHYA PRADESH)

                           2.    SMT SUMAN RAJAK W/O PRADEEP RAJAK, AGED
                                 ABOUT 30 YEARS, 28-A BANJARI COLONY KOLAR
                                 ROAD (MADHYA PRADESH)

                                                                                     .....RESPONDENTS
                           (BY SHRI AKSHAY NAMDEO - GOVERNMENT ADVOCATE)

                                 This application coming on for admission this day, the court passed the
                           following:
Signature Not Verified
Signed by: PANKAJ NAGLE
Signing time: 25-08-2023
15:15:24
                                                             2
                                                             ORDER

Petitioners have filed this petition under Section 482 of the Code of Criminal Procedure for quashing of FIR/Crime No.142/2016 registered at Police Station Mahila Thana Bhopal District Bhopal (MP) for offences under Sections 498-A/34 and 506 of the IPC.

2. As per report received from trial Court, case has already been decided by judgment dated 07.01.2019 and petitioners have been acquitted.

3. In view of same, petition has become infructuous, hence, same is dismissed as infructuous.

(VISHAL DHAGAT) JUDGE pn

Signature Not Verified Signed by: PANKAJ NAGLE Signing time: 25-08-2023 15:15:24