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Gulab Singh vs State Of M.P.
2023 Latest Caselaw 13325 MP

Citation : 2023 Latest Caselaw 13325 MP
Judgement Date : 16 August, 2023

Madhya Pradesh High Court
Gulab Singh vs State Of M.P. on 16 August, 2023
Author: Sanjeev S Kalgaonkar
                                                             1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT GWALIOR
                                                      CRA No. 151 of 2012
                                               (GULAB SINGH AND OTHERS Vs STATE OF M.P.)

                           Dated : 16-08-2023
                                 Shri H.K.Singh Chuahan, learned counsel for the appellants.

                                 Shri Rajendra Singh Yadav, learned PP for the respondent/State.

Ku. Sudha Shrivastava, learned counsel for the complainant. Arguments heard. Judgment reserved.

(SANJEEV S KALGAONKAR) JUDGE

Rks

Signature Not Verified Signed by: RAM KUMAR SHARMA Signing time: 17/08/2023 11:57:19 AM

 
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