Ved Prakash Gupta vs The State Of Madhya Pradesh
2023 Latest Caselaw 12542 MP

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                                          IN THE HIGH COURT OF MADHYA PRADESH
                                                       AT JABALPUR
                                                            WA No. 591 of 2022
                                    (VED PRAKASH GUPTA AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                          Dated : 03-08-2023
                                    Shri Vipin Yadav - Advocate for the appellants.

                                    Shri Ankit Agrawal - Govt. Advocate for the respondents / State.

With the consent finally heard. Judgment dictated in open Court, signed and dated seperately.

                             (SUJOY PAUL)                                        (ACHAL KUMAR PALIWAL)
                                JUDGE                                                     JUDGE

                          sarathe

Signature Not Verified Signed by: NAVEEN KUMAR SARATHE Signing time: 8/4/2023 2:06:08 PM