Citation : 2023 Latest Caselaw 12269 MP
Judgement Date : 1 August, 2023
HIGH COURT OF MADHYA PRADESH BENCH AT GWALIOR
CONCR Nos. 05/2023, 06/2023, 07/2023, 08/2023, 09/2023,
11/2023, 12/2023, 13/2023, 14/2023, 15/2023, 16/2023, 17/2023,
18/2023, 19/2023, 20/2023, 21/2023, 22/2023, 23/2023, 24/2023,
25/2023, 26/2023, 27/2023, 28/2023, 30/2023, 31/2023, 32/2023,
33/2023, 34/2023, 41/2023, 42/2023, 43/2023, 44/2023, 45/2023,
10/2023, 29/2023, 57/2023, 65/2023, 85/2023, 101/2023,
102/2023, 103/2023, 108/2023, 110/2023, 116/2023, 117/2023,
118/2023, 126/2023, 127/2023, 128/2023, 131/2023, 132/2023,
147/2023, 148/2023, 46/2023, 47/2023, 48/2023, 49/2023,
50/2023, 51/2023, 52/2023, 53/2023, 54/2023, 55/2023, 56/2023,
58/2023, 59/2023, 60/2023, 95/2023
Gwalior, dated:01-08-2023
Parties their respective counsel.
List all the cases in the month of October, 2023.
(Rohit Arya) (Deepak Kumar Agrawal)
Judge Judge
vc
VARSHA
CHATURVEDI
2023.08.02
10:49:56 +05'30' THE HIGH COURT OF MADHYA PRADESH BENCH AT GWALIOR
Writ Appeal No.69/2020
Ekkisvi Sadi Grih Nirman Sahkari Samiti Vs. State of M.P. & Ors.
Writ Appeal No.17/2020
Gwalior Development Authority & others Vs.
Ekkisvi Sadi Grih Nirman Sahakari Samiti
Writ Appeal No.16/2020
Kamal Singh and another Vs.
Ekkisvi Sadi Grih Nirman Sahkari Samiti and others
Judgment for consideration
(Rohit Arya) Judge /01/2022
Hon'ble Shri Justice Deepak Kumar Agarwal
Judge /01/2022
Judgment post for /01/2022
(Rohit Arya) Judge /01/2022
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