Bharat Rai vs The State Of M.P.
2023 Latest Caselaw 6126 MP

                                                       1
                           IN    THE     HIGH COURT OF MADHYA PRADESH
                                              AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                             ON THE 17 th OF APRIL, 2023
                                        MISC. CRIMINAL CASE No. 53 of 2021

                          BETWEEN:-
                          1.    BHARAT RAI S/O MATADEEN RAI, AGED ABOUT
                                48 YEARS, OCCUPATION: EXCISE CONTRACTOR,
                                R/O SAGARWARA, P/S JATARA, DISTRICT-
                                TIKAMGARH (MADHYA PRADESH)

                          2.    JITENDRA RAI S/O RAMESH RAI, AGED ABOUT 30
                                Y E A R S , OCCUPATION:       AGRICULTURE
                                SAGARWARA,      PS   JATARA,      DISTRICT
                                TIKAMGARH (MADHYA PRADESH)

                          3.    RAJESH RAI S/O JANKI RAI, AGED ABOUT 49
                                Y E A R S , OCCUPATION:     AGRICULTURE
                                SAGARWARA PS JATARA, DISTRICT TIKAMGARH
                                (MADHYA PRADESH)

                          4.    DHARMENDRA RAI S/O ANAND RAI, AGED
                                ABOUT 28 YEARS, OCCUPATION: AGRICULTURE
                                SAGARWARA PS JATAR, DISTRICT TIKAMGARH
                                (MADHYA PRADESH)

                          5.    ANAND RAI S/O MATADEEN RAI, AGED ABOUT 50
                                Y E A R S , OCCUPATION:      AGRICULTURE
                                SAGARWARA       PS      JATARA, DISTRICT
                                TIKAMGARH (MADHYA PRADESH)

                          6.    RAMESH RAI S/O MATADEEN RAI, AGED ABOUT
                                52    YEARS, OCCUPATION:    AGRICULTURE
                                SAGARWARA PS JATARA, DISTRICT TIKAMGARH
                                (MADHYA PRADESH)

                                                                             .....APPLICANTS
                          (BY SHRI AMAN GUPTA - ADVOCATE)

                          AND
                          1.    THE STATE OF M.P. THROUGH P.S. JATARA,
                                DISTRICT TIKAMGARH (MADHYA PRADESH)

Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 4/18/2023
10:34:57 AM
                                                      2
                          2.    GANPAT SOUR S/O MOHAN ADIVASI, AGED
                                ABOUT 36 YEARS, SAGARWARA PS JATARA,
                                DISTRICT TIKAMGARH (MADHYA PRADESH)

                                                                                         .....RESPONDENTS
                          (SHRI AJEET RAWAT - GOVERNMENT ADVOCATE FOR RESPONDENT
                          NO.1 AND SHRI AMAN DAWARA - ADVOCATE FOR RESPONDENT NO.2)

                                This application coming on for admission this day, the court passed the
                          following:
                                                              ORDER

Learned counsel for the respondent submits that the trial is over and the applicants have been convicted vide judgment of conviction dated 17.12.2022 and, therefore, the present petition has become infructuous.

In view of the above, the petition is dismissed as having rendered

infructuous.

Pending interlocutory applications stand disposed off.

(VISHAL MISHRA) JUDGE sj

Signature Not Verified Signed by: SUSHEEL KUMAR JHARIYA Signing time: 4/18/2023 10:34:57 AM