Ashok Kumar Seth (Deceased) ... vs Shri Parasnath Digambar Jain ...
2022 Latest Caselaw 3353 MP

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                                   The High Court Of Madhya Pradesh
                                             MP No. 1078 of 2022
                      (ASHOK KUMAR SETH (DECEASED) THROUGH LRS SMT. POONAM SETH AND OTHERS Vs SHRI PARASNATH
                                  DIGAMBAR JAIN PISANHARI KI MADHIYA TRUST JABALPUR AND OTHERS)

                      Jabalpur, Dated : 09-03-2022
                             Shri R.K. Sanghi, learned counsel for petitioners.

                             Shri Sanjay Sethi, learned counsel for respondents.

Counsel appearing for respondents made a prayer to list the matter in the next week.

Counsel appearing for petitioner submitted that civil suit is listed today. It is

also informed in Court that matter is to be heard on application under Order 6 Rule 17 of C.P.C.

Considering the same, list the matter on 14.03.2022. Meanwhile, no final judgment shall be passed in RCS No.165A/2014 till next date of hearing.

C.C. as per rules.

(VISHAL DHAGAT) JUDGE

sp/-

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Digitally signed by
SUNIL KUMAR
PATEL
Date: 2022.03.10
10:44:38 IST