Jethmal(Dead)Th.L.Rs.Kamla Bai ... vs Shravan Kumar Chaturvedi & Anr.
2022 Latest Caselaw 3040 MP

Citation : 2022 Latest Caselaw 3040 MP
Judgement Date : 3 March, 2022

Madhya Pradesh High Court

Jethmal(Dead)Th.L.Rs.Kamla Bai ... vs Shravan Kumar Chaturvedi & Anr. on 3 March, 2022

Author: Rajeev Kumar Shrivastava

                                       1
            The High Court Of Madhya Pradesh
                      FA No. 90 of 2002
        (JETHMAL(DEAD)TH.L.RS.KAMLA BAI & ORS. Vs SHRAVAN KUMAR CHATURVEDI & ANR.)

Gwalior, Dated : 03-03-2022
       Shri Santosh Agrawal, learned counsel for the appellants.

       Shri V.K. Bharadwaj, learned Senior Counsel with Shri Rohit Batham,
learned counsel for the respondents.

Arguments heard. Reserved for judgment.

(RAJEEV KUMAR SHRIVASTAVA) JUDGE

pwn* PAWAN KUMAR 2022.03.03 17:05:12 +05'30'

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