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Komalram (Dead) Through L.Rs. ... vs Chandra Shekhar
2022 Latest Caselaw 3031 MP

Citation : 2022 Latest Caselaw 3031 MP
Judgement Date : 3 March, 2022

Madhya Pradesh High Court
Komalram (Dead) Through L.Rs. ... vs Chandra Shekhar on 3 March, 2022
Author: Arun Kumar Sharma
                                                                        1
                                              The High Court Of Madhya Pradesh
                                                        MP No. 922 of 2022
                                   (KOMALRAM (DEAD) THROUGH L.RS. SMT.LEELA BAI AND OTHERS Vs CHANDRA SHEKHAR AND OTHERS)

                                  Jabalpur, Dated : 03-03-2022
                                          Mr. S. Verma, learned counsel for the petitioners.

                                          Issue notices to the respondents on payment of process fee within a period

of seven working days by both modes.

Notices be made returnable within four weeks. In the meantime, the trial Court is directed not to pass any final order/judgment till the next date of hearing.

(ARUN KUMAR SHARMA) JUDGE

julie

Signature Not Verified SAN

Digitally signed by JULIE SINGH Date: 2022.03.04 11:01:38 IST

 
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