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Pradeep Kumar Singh vs The State Of Madhya Pradesh
2022 Latest Caselaw 2944 MP

Citation : 2022 Latest Caselaw 2944 MP
Judgement Date : 2 March, 2022

Madhya Pradesh High Court
Pradeep Kumar Singh vs The State Of Madhya Pradesh on 2 March, 2022
Author: Sujoy Paul
                                                                            1
                                                 The High Court Of Madhya Pradesh
                                                           WP No. 1229 of 2020
                                                  (PRADEEP KUMAR SINGH Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                                     Jabalpur, Dated : 02-03-2022
                                             Shri S.K.Tripathi, learned counsel for the petitioner.

                                             Shri Piyush Dharmadhikari, learned GA for respondents/State.

Learned counsel for the petitioner prays for and is granted time to examine the judgment passed by Division Bench of this Court in Dharmendra Sonkar vs. State of Madhya Pradesh (W.A.No.594/2017).

List the matter in the next week.

(SUJOY PAUL) JUDGE

manju

Signature Not Verified SAN

Digitally signed by MANJU CHOUKSEY Date: 2022.03.03 12:39:44 IST

 
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