Indrapal Gandharv vs The State Of Madhya Pradesh
2022 Latest Caselaw 9792 MP

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                                  IN THE HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                MCRC No. 29756 of 2022
                                      (INDRAPAL GANDHARV Vs THE STATE OF MADHYA PRADESH)

                      Dated : 15-07-2022
                             Shri Om Prakash Tripathi, learned counsel for applicant.

                             Shri Kamal Singh Baghel, learned Govt. Advocate for respondent/State.

Applicant has filed an I.A. placing the documents on record in respect of judgment in which applicant has been acquitted.

Registry is directed to place said I.A. on record. List the matter after three weeks.

(VISHAL DHAGAT) JUDGE

sp/-

Signature
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Digitally signed by SUNIL KUMAR PATEL Date: 2022.07.15 18:45:21 IST