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Nai Duniya Unit Of Jagran ... vs Rinku Rajput
2022 Latest Caselaw 1277 MP

Citation : 2022 Latest Caselaw 1277 MP
Judgement Date : 27 January, 2022

Madhya Pradesh High Court
Nai Duniya Unit Of Jagran ... vs Rinku Rajput on 27 January, 2022
Author: Deepak Kumar Agarwal
                                                                  01

               HIGH COURT OF MADHYA PRADESH
                         MCRC No. 22259/2020
                   (Nai Duniya Unit Vs Rinku Rajput)

Gwalior, Dated :      27-01-2022

      Shri Pawan Pathak,, learned counsel for the applicant.

      Heard on the question of admission.

      After considering the submissions made by the counsel for

the applicant and perusing the record, this Court is of the view that

it is a fit case for grant of leave to appeal.

      Accordingly, the application is allowed. The applicant is

granted leave to file an appeal against the judgment dated

19.02.2020

passed by JMFC, Gwalior in Case No.2883/2019.

The office is directed to register this case separately as a

criminal appeal.

(Deepak Kumar Agarwal) Judge vv

VALSALA VASUDEVAN 2022.01.28 10:17:39 +05'30'

 
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