Citation : 2022 Latest Caselaw 5480 MP
Judgement Date : 13 April, 2022
IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR FA No. 864 of 2020 (SMT. JALDHARA Vs SARMAN SINGH)
Dated : 13-04-2022 Shri Vinod Kumar Napit, learned counsel for the appellant.
Let record of Court below in which impugned judgment dated 05/01/1990 is passed be requisitioned.
Issue notice on I.A.No.8304/2020 on payment of process fee within seven working days.
List along with record.
(SUJOY PAUL) (DWARKA DHISH BANSAL)
JUDGE JUDGE
manju
Signature Not Verified SAN
Digitally signed by MANJU CHOUKSEY Date: 2022.04.13 15:03:27 IST
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