Pamba Boat Race Club vs State Of Kerala
2025 Latest Caselaw 8395 Ker

Kerala High Court

Pamba Boat Race Club vs State Of Kerala on 1 September, 2025

WP(C) NO. 32830 OF 2025

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                                                       2025:KER:66227

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

         THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR

  MONDAY, THE 1ST DAY OF SEPTEMBER 2025 / 10TH BHADRA, 1947

                      WP(C) NO. 32830 OF 2025

PETITIONER :-

             PAMBA BOAT RACE CLUB
             NEERATTUPURAM, THIRUVALLA, REG. NO.274/2007,
             REPRESENTED BY ITS WORKING PRESIDENT,
             VICTOR T. THOMAS, AGED 61 YEARS,
             S/O. LATE THOMAS MATHEW,
             MULAMOOTTIL THUNDIATH HOUSE, KOZHENCHERRY.P.O.,
             PATHANAMTHITTA DISTRICT, PIN - 689641

             BY ADVS.
             SRI.LIJU.V.STEPHEN
             SMT.INDU SUSAN JACOB
             SHRI.TAJ K. TOM

RESPONDENTS :-

    1        STATE OF KERALA
             REPRESENTED BY THE SECRETARY TO THE GOVERNMENT
             WATER RESOURCE, (IR) DEPARTMENT, GOVERNMENT
             SECRETARIATE, THIRUVANANTHAPURAM, PIN - 695001

    2        THE DISTRICT COLLECTOR
             COLLECTORATE, PATHANAMTHITTA DISTRICT- 689 645.

             SRI.U.JAYAKRISHNAN, GP

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
01.09.2025,     THE   COURT   ON    THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 32830 OF 2025

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                                                     2025:KER:66227




                             JUDGMENT

The learned Government Pleader submitted that the relief

sought in the writ petition has already over, as the 2 nd respondent

has issued an order dated 29.08.2025 pursuant to Ext.P1. The said

order is produced and it is placed on record.

In view of the above submission, this writ petition stands

closed.

Sd/-

P. KRISHNA KUMAR JUDGE SMA WP(C) NO. 32830 OF 2025

2025:KER:66227

APPENDIX OF WP(C) 32830/2025

PETITIONER EXHIBITS :-

Exhibit P1 A TRUE COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WPC NO. 36304/2024 DATED 13/08/2025

Exhibit P2 A TRUE COPY OF THE REPRESENTATION DATED 25/08/2025 MADE BY THE PETITIONER TO THE 2ND RESPONDENT