M.A. Shishan vs State Of Kerala
2024 Latest Caselaw 27515 Ker

Kerala High Court

M.A. Shishan vs State Of Kerala on 11 September, 2024

Author: Bechu Kurian Thomas

Bench: Bechu Kurian Thomas

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

            THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

   WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946

                       CRL.MC NO. 7648 OF 2024

        AGAINST THE ORDER/JUDGMENT DATED IN CC NO.646 OF 2021 OF

ADDL.JUNIOR CIVIL JUDGE COURT, HINDUPUR, ANDHRA PRADESH

PETITIONER:

            M.A. SHISHAN
            AGED 77 YEARS
            (WRONGLY SHOWN AS SHISHAM IN THE ABOVE CASE), S/O.
            UNNEERIKUTTY, PANJAJANYAM HOUSE, I.M.A HALL ROAD,
            NADAKKAVU (PO), KOZHIKODE, PIN - 673011


            BY ADVS.
            CIBI THOMAS
            K.PRAVEEN KUMAR


RESPONDENTS:

    1       STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA,
            PIN - 682031

    2       STATION HOUSE OFFICER,
            MEDICAL COLLEGE POLICE STATION, KOZHIKODE, PIN - 673008

    3       STATION HOUSE OFFICER
            HINDUPUR II TOWN POLICE STATION, HINDUPUR, ANANTHAPUR
            DISTRICT, ANDRAPRADESH, PIN - 515201

    4       S. A. MAHESH
            AGED 51 YEARS
            S/O. S. R. ASWARTH NARAYANA, 9-1-58/18, PANDURANGA
            NAGAR, NEAR YTP WORKSHOP, HINDUPUR, ANANTHAPUR,
            ANDRAPRADESH, PIN - 515201

    5       THE COMMISSIONER OF POLICE.
            KOZHIKODE CITY, PALAYAM, KOZHIKODE, PIN - 673004
 CRL.MC NO. 7648 OF 2024
                                 2


                                                    2024:KER:71905
OTHER PRESENT:

          SMT. SREEJA V (PP)


     THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
11.09.2024, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 CRL.MC NO. 7648 OF 2024
                                       3


                                                                    2024:KER:71905
                      BECHU KURIAN THOMAS, J.
                  ---------------------------------------------
                       CRL.MC NO. 7648 OF 2024
                -------------------------------------------------
             Dated this the 11th day of September, 2024


                                   ORDER

Petitioner seeks for a direction to keep in abeyance the warrant

issued by the Additional Junior Civil Judge, Hindupur, Andrapradesh in

C.C. No.646/2021.

Since the relief sought for relates to a warrant issued by a Court

in Andrapradesh, this Court does not have the jurisdiction to stay the

warrant so issued by the said Court. Accordingly, this Crl.MC is dismissed.

sd/-

BECHU KURIAN THOMAS JUDGE Nsd CRL.MC NO. 7648 OF 2024

2024:KER:71905

PETITIONER ANNEXURES

Annexure -I TRUE COPY OF THE RELEVANT EXTRACT OF CASE DETAILS DOWNLOADED FROM THE E-COURT SERVICES PERTAINING TO C.C NO.646/2021 OF JUNIOR CIVIL JUDGE , HINDUPUR, ANDRAPRADESH

Annexure -II TRUE COPY OF THE DAILY STATUS PERTAINING TO C.C NO.646/2021 OF JUNIOR CIVIL JUDGE , HINDUPUR, ANDRAPRADESH DATED 05-07-2024 DOWNLOADED FROM E-COURT SERVICES

Annexure -III TRUE COPY OF THE DAILY STATUS PERTAINING TO C.C NO.646/2021 OF JUNIOR CIVIL JUDGE , HINDUPUR, ANDRAPRADESH DATED 02-08-2024 DOWNLOADED FROM E-COURT SERVICES

Annexure-IV TRUE COPY OF THE STANDING DISABILITY ASSESSMENT BOARD CERTIFICATE DATED 14-01-2015 ISSUED TO THE PETITIONER FROM THE GOVERNMENT GENERAL HOSPITAL, KOZHIKODE